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[Cites 0, Cited by 1] [Section 29(1)] [Section 29] [Entire Act]

State of Tamilnadu - Subsection

Section 29(1)(a) in Tamil Nadu Slum Areas (Improvement and Clearance) Act, 1971

(a)institute, after the commencement of this Act any suit or proceedings for obtaining any decree or order for the eviction an occupant from any building or land in such area:or