Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Assam - Section

Section 16 in Rules Under the Assam Temperance Act, 1926

16.

The Returning Officer shall appoint a presiding officer for each polling station and such other person (hereinafter referred to as polling officers) to assist the presiding officer, as he thinks necessary.