Gujarat High Court
Anilbhai Durlabhajibhai Chavda vs Chief Officer, Veraval Patan on 16 September, 2020
Author: A. C. Rao
Bench: A.C. Rao
C/SCA/20395/2017 IA ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CIVIL APPLICATION (FOR FIXING DATE OF HEARING) NO. 1 of 2020
In
R/SPECIAL CIVIL APPLICATION NO. 20395 of 2017
==========================================================
ANILBHAI DURLABHAJIBHAI CHAVDA Versus CHIEF OFFICER, VERAVAL PATAN ========================================================== Appearance:
HCLS COMMITTEE for the PETITIONER(s) No. MS VANDANA L BHATT for the PETITIONER(s) No. MR AMAR D MITHANI for the RESPONDENT(s) No. ========================================================== CORAM: HONOURABLE MR. JUSTICE A.C. RAO Date : 16/09/2020 IA ORDER Though tried to connect through video conference, no one is present.
In the interest of justice, stand over to 29.9.2020.
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