Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 32(7)] [Section 32] [Entire Act]

British India - Subsection

Section 32(7)(b) in British Nationality Act, 1948

(b)by virtue of a certificate of naturalisation granted by the Government of that country: or