Himachal Pradesh High Court
Kanshi Ram vs . State Of H.P on 6 December, 2023
Cr.MMO No.1228 of 2023 06.12.2023 Present: Mr. Aashish Jamalta, Advocate, for the petitioner.
Mr. Prashant Sen, Deputy Advocate General,for the respondent-State.
of Notice.
rt Mr. Prashant Sen, learned Deputy Advocate General, appears and waives service of notice on behalf of the respondent-State. He prays for and is granted two weeks' time to file reply. Rejoinder, if any, be filed within a period of one week thereafter.
List thereafter.
(Rakesh Kainthla) Judge December 06, 2023 (veena ) ::: Downloaded on - 06/12/2023 20:39:21 :::CIS