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Union of India - Section

Section 32 in National Cadet Corps (Girls Division) Rules, 1949

32. [ Annual training. [Substitued by S.R.O. 216, dated 7th June, 1957, Part II, Section 4, page 97]

- Every Officer and Girl Cadet in the Girls' Division shall be liable during the training year to attend an annual camp of 12 days' duration in the case of Senior Wing and of 10 days' duration in the case of Junior Wing.] [Substitued by S.R.o. 216, dated 7th June, 1957, Part II, Section 4, page 97]