Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

Central Provinces And Berar - Subsection

Section 15(2)(a) in The Central Provinces and Berar Animal Preservation Act, 1949

(a)the form and manner in which applications for certificates under section 4 shall be made [and the fees payable in respect of such applications] [Added by Madhya Pradesh Act XXIII of 1951, Section 5, Section 6(i).];