Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] Constitution Article Section 10 in THE CONSTITUTION (SEVENTH AMENDMENT) ACT, 1956 10. Amendment of Article 171.- In clause (1) of Article 171 of the Constitution, for the word "one-fourth", the word "one-third" shall be substituted.
