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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Bihar - Subsection

Section 28(a) in Model Rules, 2011 under Bengal Ferries Act, 1885

(a)that boat is properly constructed to withstand all stresses and strains as per the approved design of an naval architect or Indian Registry of shipping or any internationally recognised classification Society for class -I boat and by Boat surveyor for class II boat: