Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Uttarakhand - Subsection

Section 7(2) in University of Petroleum and Energy Studies Act, 2003

(2)To establish an R & D center to promote research and innovations in any discipline as in Section 7(1)(a) and (b) above and thereby,
(a)To provide for instructions and training in such related branches of learning as it may deem fit;
(b)To provide for research for the advancement and Dissemination of knowledge in the college of any discipline mentioned in clause (a) and (b) of sub-section (1) of Section 7.]