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[Cites 0, Cited by 0] [Section 17(5)] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(5)(b) in The First Statutes of Indian Institute of Technology (Banaras Hindu University), Varanasi, 2017

(b)Professor:
(i)Chairman - Director
(ii)Member - One expert nominated by the Visitor.
(iii)Members - Three from the Panel of Experts approved by the Board of Governors.