Allahabad High Court
U.P.Awas Evam Vikas Parishad Thru. ... vs Smt. Premwati & Others on 6 April, 2012
Author: Prakash Krishna
Bench: Prakash Krishna
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 2 Case :- FIRST APPEAL No. - 222 of 2009 Petitioner :- U.P.Awas Evam Vikas Parishad Thru. Housing Commissioner Respondent :- Smt. Premwati & Others Petitioner Counsel :- Madan Mohan Respondent Counsel :- R.C. Maurya,B.D. Yadav Hon'ble Prakash Krishna,J.
None is present for the appellant. Learned counsel for the respondents is present.
The matter stands released.
List before appropriate Bench on 17th April, 2012 as the similar matters are coming up as stated by the learned counsel for the respondents.
(Prakash Krishna,J) Order Date :- 6.4.2012 MK/