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[Cites 0, Cited by 0] [Section 97(3)] [Section 97] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 97(3)(b) in The Dadra and Nagar Haveli Panchayat Regulation, 2012

(b)all powers and duties of the District Panchayat shall, during the period of dissolution of the District Panchayat be exercised and performed by such person or persons as may be appointed by the Administrator in this behalf-