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[Cites 0, Cited by 0] [Section 0] [Entire Act]

Union of India - Subsection

Section 0(56) in The Mumbai Port Trust (Transport, Handling and Storage of Dangerous Goods) Regulations, 2007

56.0In the event of spillage of this cargo, such spillage should be wept separate and disposed oil as prescribed by the Competent Authority. Under no condition should this spillage be rolled over by weight of any type.