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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Chattisgarh - Subsection

Section 25(b) in Pandit Sundar Lal Sharma (Open) University Chhattisgarh Adhiniyam, 2004

(b)constitution of executive Council and other authorities of the University, the terms of office the members of such authorities and the powers and functions that may be exercised and performed by such authorities;