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Supreme Court - Daily Orders

Principal Commissioner Of Income Tax7 vs R. G. Buildwell Engineers Ltd. on 1 October, 2018

Bench: A.K. Sikri, Ashok Bhushan

     ITEM NO.21                              COURT NO.4                  SECTION XIV

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 34335/2018

     (Arising out of impugned final judgment and order dated 22-12-2017
     in ITA No. 1187/2017 passed by the High Court Of Delhi At New
     Delhi)

     PRINCIPAL COMMISSIONER OF INCOME TAX-7                                   Petitioner(s)

                                                     VERSUS

     R. G. BUILDWELL ENGINEERS LTD.                                       Respondent(s)

     (FOR ADMISSION and I.R. and IA No.134625/2018-CONDONATION OF DELAY
     IN FILING    )

     Date : 01-10-2018 This petition was called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE A.K. SIKRI
                             HON'BLE MR. JUSTICE ASHOK BHUSHAN


     For Petitioner(s)                 Mr. Vikramjit Banerjee, ASG
                                       Mr. Sarthak Raizada, Adv.
                                       Mr. Om Prakash Shukla, Adv.
                                       Mr. Arijit Prasad, Adv.
                                       Mr. S. Shaturvedi, Adv.
                                       Mrs. Anil Katiyar, AOR

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

The Special Leave Petition is dismissed. Pending application(s), if any, stands disposed of accordingly.

(ASHWANI THAKUR) Signature Not Verified (RAJINDER KAUR) COURT MASTER (SH) Digitally signed by ASHWANI KUMAR Date: 2018.10.03 COURT MASTER 17:38:21 IST Reason: