Supreme Court - Daily Orders
Principal Commissioner Of Income Tax7 vs R. G. Buildwell Engineers Ltd. on 1 October, 2018
Bench: A.K. Sikri, Ashok Bhushan
ITEM NO.21 COURT NO.4 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 34335/2018
(Arising out of impugned final judgment and order dated 22-12-2017
in ITA No. 1187/2017 passed by the High Court Of Delhi At New
Delhi)
PRINCIPAL COMMISSIONER OF INCOME TAX-7 Petitioner(s)
VERSUS
R. G. BUILDWELL ENGINEERS LTD. Respondent(s)
(FOR ADMISSION and I.R. and IA No.134625/2018-CONDONATION OF DELAY
IN FILING )
Date : 01-10-2018 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s) Mr. Vikramjit Banerjee, ASG
Mr. Sarthak Raizada, Adv.
Mr. Om Prakash Shukla, Adv.
Mr. Arijit Prasad, Adv.
Mr. S. Shaturvedi, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The Special Leave Petition is dismissed. Pending application(s), if any, stands disposed of accordingly.
(ASHWANI THAKUR) Signature Not Verified (RAJINDER KAUR) COURT MASTER (SH) Digitally signed by ASHWANI KUMAR Date: 2018.10.03 COURT MASTER 17:38:21 IST Reason: