Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Uttar Pradesh - Subsection Section 9(2) in The U.P. Ground Water Department Subordinate Engineer's and Technician's Service Rules, 1992 (2)two years experience in repair and/or maintenance of Geophysical Survey equipments in respect of the post of Technical Assistant (Electronics);
