Gujarat High Court
Chirag Narendrabhai Modh vs Assistant Commissioner Of Income Tax ... on 25 April, 2023
Author: N.V.Anjaria
Bench: N.V.Anjaria
C/SCA/7499/2023 ORDER DATED: 25/04/2023
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 7499 of 2023
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CHIRAG NARENDRABHAI MODH
Versus
ASSISTANT COMMISSIONER OF INCOME TAX OFFICER , CIRCLE 2(1)
(1), SURAT
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Appearance:
MR. HARDIK V VORA(7123) for the Petitioner(s) No. 1
for the Respondent(s) No. 1
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CORAM:HONOURABLE MR. JUSTICE N.V.ANJARIA
and
HONOURABLE MR. JUSTICE DEVAN M. DESAI
Date : 25/04/2023
ORAL ORDER
(PER : HONOURABLE MR. JUSTICE N.V.ANJARIA) Learned advocate Mr. Hardik Vora upon instructions from the petitioner seeks permission to withdraw the petition. The petition is accordingly disposed of as withdrawn.
(N.V.ANJARIA, J) (D. M. DESAI,J) VATSAL Page 1 of 1 Downloaded on : Wed Apr 26 20:49:17 IST 2023