Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Gujarat High Court

Chirag Narendrabhai Modh vs Assistant Commissioner Of Income Tax ... on 25 April, 2023

Author: N.V.Anjaria

Bench: N.V.Anjaria

     C/SCA/7499/2023                             ORDER DATED: 25/04/2023




            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

             R/SPECIAL CIVIL APPLICATION NO. 7499 of 2023

==========================================================
               CHIRAG NARENDRABHAI MODH
                          Versus
 ASSISTANT COMMISSIONER OF INCOME TAX OFFICER , CIRCLE 2(1)
                        (1), SURAT
==========================================================
Appearance:
MR. HARDIK V VORA(7123) for the Petitioner(s) No. 1
for the Respondent(s) No. 1
==========================================================

  CORAM:HONOURABLE MR. JUSTICE N.V.ANJARIA
        and
        HONOURABLE MR. JUSTICE DEVAN M. DESAI

                            Date : 25/04/2023

                             ORAL ORDER

(PER : HONOURABLE MR. JUSTICE N.V.ANJARIA) Learned advocate Mr. Hardik Vora upon instructions from the petitioner seeks permission to withdraw the petition. The petition is accordingly disposed of as withdrawn.

(N.V.ANJARIA, J) (D. M. DESAI,J) VATSAL Page 1 of 1 Downloaded on : Wed Apr 26 20:49:17 IST 2023