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State of Uttar Pradesh - Act

The United Provinces Encumbered Estates Act, 1934

UTTAR PRADESH
India

The United Provinces Encumbered Estates Act, 1934

Act 25 of 1934

  • Published on 15 January 1935
  • Commenced on 15 January 1935
  • [This is the version of this document from 15 January 1935.]
  • [Note: The original publication document is not available and this content could not be verified.]
The United Provinces Encumbered Estates Act, 1934United Provinces Act No. 25 of 1934Received the assent of the Governor on 15th January, 1935 and of the Governor General on 10th April, 1935 and was published under Government of India Act, Section 81, on 27th April, 1935.