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[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

State of Madhya Pradesh - Subsection

Section 28(2)(k) in The M.P. Khadi Tatha Gramodyog Adhiniyam, 1978

(k)the form in which and the date by which the supplementary budget shall be submitted by the Board to the State Government;