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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Andhra Pradesh - Subsection

Section 41(2) in The Andhra Pradesh Municipalities (Preparation of Accounts) Rules, 2017

(2)Every Payment Voucher shall bear or have been attached to it an acknowledgement of the payment, signed by the person for whom or on whose behalf the claim is put forth. No payment shall be made in the absence of the necessary acknowledgement.