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Calcutta High Court (Appellete Side)

Kc Mr. Rabindra Kumar Bhalotia vs Central Bureau Of Investigation & Ors on 16 June, 2017

Author: Debangsu Basak

Bench: Debangsu Basak

                                                            1



     01
16.06.2017
                                W.P. No. 12965(W) of 2017
    KC                              Mr. Rabindra Kumar Bhalotia
                                                 Vs.
                                Central Bureau of Investigation & Ors.


             Mr. Rajarshi Dutta
             Mr. Somdutta Bhattacharya.
                  ... for the petitioner.

             Ms. S. Chatterjee
             Mr. M. K. Seal.
                  ... for the respondent no. 2.

Learned advocate appearing for the petitioner seeks leave to withdraw the writ petition with liberty to file afresh on the self-same cause of action.

Respondent no. 2 is represented.

W.P. No. 12965(W) of 2017 is dismissed as withdrawn with liberty as prayed for.

There shall, however, be no order as to costs. Urgent certified website copies of this order, if applied for, be made available to the parties upon compliance of the requisite formalities.

(Debangsu Basak, J.) 2