Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 71] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 71(2) in The Dadra and Nagar Haveli Excise Regulation, 2012

(2)Save as otherwise expressly provided in this Regulation, the provisions of the Code of Criminal Procedure,. 1973 relating to search, seizure, arrest, detention, summon and investigation shall apply, as far as may be, to all actions taken under this Regulation.