Delhi High Court - Orders
Snpc Machines Private Limited & Ors vs Mr Vishal Choudhary on 4 September, 2023
$~19
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 431/2023
SNPC MACHINES PRIVATE LIMITED & ORS.
..... Plaintiff
Through: Ms. Apurva Bhutani, Adv.
versus
MR VISHAL CHOUDHARY
..... Defendant
Through: Mr. P.D.V. Srikar, Adv.
CORAM:
SIDHARTH MATHUR (DHJS), JOINT REGISTRAR
(JUDICIAL)
ORDER
% 04.09.2023 The defendant is yet to file the written statement. That be filed in due course, whereafter the rejoinder be filed.
List the matter before Hon'ble Court on the date already fixed i.e. 04.10.2023.
I.A.No. 11490/23 (under Order XXXIX Rule 1 & 2 CPC) The pleadings are already complete. I.A.No. 16994/23 (under section 151 CPC seeking condonation of delay in filing the rejoinder on behalf of plaintiff) The application is allowed, as the same is not opposed by the defendant.
SIDHARTH MATHUR (DHJS) JOINT REGISTRAR (JUDICIAL) SEPTEMBER 4, 2023/PU Click here to check corrigendum, if any This is a digitally signed order.
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