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Delhi High Court - Orders

Snpc Machines Private Limited & Ors vs Mr Vishal Choudhary on 4 September, 2023

                                $~19
                                *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                                +         CS(COMM) 431/2023
                                          SNPC MACHINES PRIVATE LIMITED & ORS.
                                                                                                                       ..... Plaintiff
                                                                               Through:                 Ms. Apurva Bhutani, Adv.

                                                                               versus

                                          MR VISHAL CHOUDHARY
                                                                                                                      ..... Defendant
                                                                               Through:                 Mr. P.D.V. Srikar, Adv.

                                          CORAM:
                                          SIDHARTH MATHUR (DHJS), JOINT REGISTRAR
                                          (JUDICIAL)
                                                     ORDER

% 04.09.2023 The defendant is yet to file the written statement. That be filed in due course, whereafter the rejoinder be filed.

List the matter before Hon'ble Court on the date already fixed i.e. 04.10.2023.

I.A.No. 11490/23 (under Order XXXIX Rule 1 & 2 CPC) The pleadings are already complete. I.A.No. 16994/23 (under section 151 CPC seeking condonation of delay in filing the rejoinder on behalf of plaintiff) The application is allowed, as the same is not opposed by the defendant.

SIDHARTH MATHUR (DHJS) JOINT REGISTRAR (JUDICIAL) SEPTEMBER 4, 2023/PU Click here to check corrigendum, if any This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 16:32:39