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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(a) in Andhra Pradesh Maintenance of Parents and Senior Citizens Rules, 2011

(a)"Act" means the Maintenance and Welfare of Senior Citizens Act, 2007 (Central Act. No.56 of 2007);