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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

State of Goa - Subsection

Section 25(1)(e) in The Goa, Daman and Diu Secondary and Higher Secondary Education Board Act, 1975

(e)the maximum and minimum marks, time, duration and standard length for written, oral or practical tests in different subjects or groups of subjects;