Delhi High Court - Orders
Gopal vs The State Nct Of Delhi on 4 December, 2023
Author: Jyoti Singh
Bench: Jyoti Singh
$~16
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ BAIL APPLN. 1652/2023
GOPAL ..... Petitioner
Through: Mr. Ankaj Giri, Advocate.
versus
THE STATE NCT OF DELHI ..... Respondent
Through: Mr. Amit Sahni, APP for State with
SI Sanjeev Gupta, PS Crime Branch.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 04.12.2023 Learned APP for the State submits that CFSL report regarding the mobile calls of the co-accused has been received and he would like to file updated status report.
Let the updated status report be filed within one week. At request, list on 15.12.2023.
JYOTI SINGH, J DECEMBER 4, 2023/ck This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 06/12/2023 at 23:59:16