Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] Union of India - Section Section 3 in Capital Issues (Control) Repeal Act, 1992 3. Repeal of Act 29 of 1947.- On the appointed day, the Capital Issues (Control) Act, 1947 shall stand repealed.
