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State of Haryana - Section

Section 373 in Punjab Jail Manual

373. A list of arms, &c., to be sent to Inspector-General on 1st December.

- On the 1st December of each year, a list of the arms and accoutrements in stock (Form No. 169) with remarks as to their condition and the quantity of each kind of ammunition in store, shall be submitted for the information of the Inspector-General.