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[Cites 0, Cited by 0] [Section 1(4)] [Section 1] [Entire Act]

State of Madhya Pradesh - Subsection

Section 1(4)(iii) in Madhya Pradesh Investment Region Development and Management Act, 2013

(iii)lands under the control of railway administration for the purpose of construction and maintenance of works under Chapter IV of the Railway Act, 1989 (No. 24 of 1989).