Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 242] [Entire Act] State of Assam - Subsection Section 242(g) in Instructions Relating to Liquor (g)The Deputy Commissioner of Excise is authorised to grant festival advance, advance on transfer and advance and withdrawal from G.P. fund to the staff serving in the Excise Intelligence Bureau and the staff serving in his office.
