Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 2] [Entire Act] State of Odisha - Subsection Section 2(f) in The Orissa Debt Relief Act, 1980 (f)"money-lender" means a money-lender as defined in the Orissa Money-Lenders Act, 1939 (Orissa Act 3 of 1939) ;
