Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 185] [Entire Act] State of Jammu-Kashmir - Subsection Section 185(2) in Jammu and Kashmir Municipal Corporation Act, 2000 (2)All public and other drains which are vested in the Corporation are hereafter in this Act referred to as Corporation drains.
