Calcutta High Court
Silverline Vanijya Pvt. Ltd & Anr vs Registrar Of Companies on 30 March, 2016
Author: Debangsu Basak
Bench: Debangsu Basak
ORDER SHEET
WP 2249 of 2000
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
SILVERLINE VANIJYA PVT. LTD & ANR.
Versus
REGISTRAR OF COMPANIES, W.B.
BEFORE:
The Hon'ble JUSTICE DEBANGSU BASAK
Date : 30th March, 2016.
Mr.L.P.Tiwari, Adv.
The Court: Learned advocate for the petitioner submits that the writ petition has become infractuous. WP No.2249 of 2000 is dismissed as infractuous. Interim orders, if any, stand vacated. No order as to costs.
(DEBANGSU BASAK, J.) dg2