Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

Amar Kisan Kasabe vs The State Of Maharashtra on 15 October, 2024

Bench: J.K. Maheshwari, Rajesh Bindal

     ITEM NO.13                            COURT NO.8                SECTION II-A

                                 S U P R E M E C O U R T O F     I N D I A
                                         RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (Crl.)                No(s).    13188/2024

     (Arising out of impugned final judgment and order dated 24-07-2024
     in ABA No. 1317/2024 passed by the High Court Of Judicature At
     Bombay)

     AMAR KISAN KASABE                                                PETITIONER(S)

                                                  VERSUS

     THE STATE OF MAHARASHTRA                                         RESPONDENT(S)

     ( IA No.218989/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT and IA No.218991/2024-EXEMPTION FROM FILING O.T. )

     Date : 15-10-2024 This petition was called on for hearing today.

     CORAM :
                           HON'BLE MR. JUSTICE J.K. MAHESHWARI
                           HON'BLE MR. JUSTICE RAJESH BINDAL


     For Petitioner(s)               Mr. Manav, Adv.
                                     Mr. Suvendu S Dash, Adv.
                                     Ms. Swati Vaibhav, AOR


     For Respondent(s)


                         UPON hearing the counsel, the Court made the following
                                               O R D E R

As prayed, list next week.

(POOJA SHARMA) (NAND KISHOR) COURT MASTER (SH) COURT MASTER(NSH) Signature Not Verified Digitally signed by KAVITA PAHUJA Date: 2024.10.16 17:30:24 IST Reason: