Supreme Court - Daily Orders
Amar Kisan Kasabe vs The State Of Maharashtra on 15 October, 2024
Bench: J.K. Maheshwari, Rajesh Bindal
ITEM NO.13 COURT NO.8 SECTION II-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 13188/2024
(Arising out of impugned final judgment and order dated 24-07-2024
in ABA No. 1317/2024 passed by the High Court Of Judicature At
Bombay)
AMAR KISAN KASABE PETITIONER(S)
VERSUS
THE STATE OF MAHARASHTRA RESPONDENT(S)
( IA No.218989/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No.218991/2024-EXEMPTION FROM FILING O.T. )
Date : 15-10-2024 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J.K. MAHESHWARI
HON'BLE MR. JUSTICE RAJESH BINDAL
For Petitioner(s) Mr. Manav, Adv.
Mr. Suvendu S Dash, Adv.
Ms. Swati Vaibhav, AOR
For Respondent(s)
UPON hearing the counsel, the Court made the following
O R D E R
As prayed, list next week.
(POOJA SHARMA) (NAND KISHOR) COURT MASTER (SH) COURT MASTER(NSH) Signature Not Verified Digitally signed by KAVITA PAHUJA Date: 2024.10.16 17:30:24 IST Reason: