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State of Bihar - Section

Section 52 in The Bihar Industrial Disputes Rules, 1961

52. Officers of the Committee.

(1)The Committee shall elect office bearers including one Chairman, one Vice-Chairman and two Joint Secretaries.
(2)The Chairman shall be nominated by the employer from amongst the employer's representatives on the Committee.
(3)The Vice-Chairman shall be nominated by the workman's representatives on the Committee from amongst themselves.
(4)The two Joint Secretaries shall be elected by the Committee from amongst the representatives of the employer and of the workmen respectively.