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[Cites 0, Cited by 0] [Section 19A(1)] [Section 19A] [Entire Act]

State of Rajasthan - Subsection

Section 19A(1)(d) in Rajasthan Entertainments and Advertisements Tax Act, 1957

(d)in section 15 and 16 reference to the State Government shall be construed as including references to the Panchyat Samiti; and