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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(2) in The Navy (Disposal Of Private Property) Regulations, 1961

(2)The Commanding Officer may comply with the wishes of a representative or such other person, but if he considers as any such demand unreasonable, having regard to the insolvency of the estate or other similar reason he may refuse to comply.