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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(s) in Rajmata Vajaya Raje Scindia Krishi Vlshwavidyalaya Adhniyam, 2009

(s)to do all such other acts and things, whether incidental to the powers aforesaid or not as may be requisite in order to further the objects of the University.