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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Uttar Pradesh - Subsection

Section 11(3) in Roorkee University Act 1947

(3)The Vice-Chancellor shall have power to convene meetings of the [Senate, the Syndicate, Academic Council and the Finance Committee] [Substituted by section 7 (b) of U.P. Act No. 10 of 1998.]:Provided that he may delegate his power to any other officer of the University.