Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 91] [Entire Act]

State of Haryana - Subsection

Section 91(2) in The Haryana New Mandi Townships Building Rules, 1967

(2)Cesspool not to communicate with drains - He shall not in any case construct such cesspool so that it shall have, by drain, or otherwise, any outlet into or means of communication with any sewer, storm water drain or surface drain.