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State of Punjab - Section

Section 36 in Punjab Panchayat Samitis and Zila Parishads Act, 1961

36. Government Servants Conduct Rules to apply to servants of Panchayat Samitis.-

The Government Servants' Conduct Rules, 1955, 1[or any other rules for the time being in force], as amended from time to time, shall apply to the servants of a Panchayat Samiti in so far as they are not inconsistent with the provisions of this Act and the rules made thereunder:Provided that for the word "Government" and the words "Government Servant" wherever they occur in the aforesaid rules, the words "Panchayat Samiti" and the words "Panchayat Samiti servant", respectively, shall be deemed to have been substituted.