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State of Telangana - Section

Section 8 in Telangana Minor Forest Produce (Regulation of Trade) Act, 1971

8. Opening of depots and publication of price list etc., at depots.

- There shall be set up in each unit such number of depots and at such places, as the Government may, taking into consideration the convenience of the growers of the respective minor forest produce, direct. A price list of such produce fixed by the Government under section 7 and the hours of business shall be prominently displayed on a notice board kept for the purpose at every such depot.