Section 32 in Central Council of Homoeopathy (General) Regulations, 2018
32. Proceedings of the meeting to be kept in accurate manner.
- The proceedings containing the observations and details of the discussions held at the meeting of the Central Council, which shall be authenticated by the President, shall be kept in a manner as accurate as possible in the office for the members of the said Council and shall be open to members for inspection, and a copy of the proceedings in full or in part shall be supplied to a member on request without levy of cost.
