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[Cites 0, Cited by 0] [Section 217] [Entire Act]

State of Bihar - Subsection

Section 217(d) in Civil Court Rules of the High Court of Judicature at Patna

(d)Cases under Guardians and Wards Act, 1890, and the Hindu Minority and Guardianship Act, 1956 (Act 32 of 1956) relating to the guardianship of minors and the administration of their property.