Delhi High Court - Orders
Jcb India Limited vs National Faceless Assessment Centre ... on 16 December, 2021
Author: Manmohan
Bench: Manmohan, Navin Chawla
$~368, 370, 444, 445 & 447 to 457
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 12462/2021
JCB INDIA LIMITED .... Petitioner
Through: Mr.Vishal Kalra, Advocate.
versus
NATIONAL FACELESS ASSESSMENT CENTRE DELHI & ANR.
..... Respondents
Through: Mr.Ajit Sharma, Advocate with
Mr.Anant Ram Mishra, Advocate.
+ W.P.(C) 12844/2021 & CM APPL.40448/2021
SMART CUBE INDIA PVT LTD. .... Petitioner
Through: Mr.Ajay Vohra, Sr.Advocate with
Mr.Neeraj Jain and Mr.Aditya Vohra,
Advocates.
versus
JOINT COMMISSIONER OF INCOME TAX ..... Respondent
Through: Mr.Sanjay Kumar, Advocate with
Ms.Easha Kadiyan, Advocate.
+ W.P.(C) 11896/2021 & CM APPL. 36789/2021
TELSTRA INDIA PRIVATE LIMITED JCB INDIA LIMITED
.... Petitioner
Through: Mr.Deepak Chopra, Advocate with
Mr.Ankul Goyal, Advocate.
versus
NATIONAL FACELESS ASSESSMENT CENTRE & ORS.
..... Respondents
Through: Ms.Vibhooti Malhotra, Advocate.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:18.12.2021
15:28:26
+ W.P.(C) 12319/2021 & CM APPL. 38750/2021
AXALTA COATING SYSTEMS INDIA PRIVATE LIMITED
.... Petitioner
Through: Mr.Salil Kapoor, Advocate with
Mr.Ananya Kapoor and Mr.Sumit
Lalchandani, Advocates.
versus
NATIONAL FACELESS ASSESSMENT CENTRE, - EARLIER
KNOWN AS NATIONAL E-ASSESSMENT CEMTRE.
.... Respondent
Through: Mr.Sanjay Kumar, Advocate.
+ W.P.(C) 688/2019 & CM APPL.3025/2019
MICROSOFT INDIA (R&D) PVT. LTD. ..... Petitioner
Through: Mr.Nageswar Rao, Advocate with
Ms.Deepika Agarwal, Advocate.
versus
DEPUTY COMMISSIONER OF INCOME TAX & ANR.
..... Respondents
Through: Mr.Ruchir Bhatia, Advocate.
+ W.P.(C) 1009/2019 & CM APPL. 4568/2019
MICROSOFT INDIA (R&D) PVT. LTD. ..... Petitioner
Through: Mr.Nageswar Rao, Advocate with
Ms.Deepika Agarwal, Advocate.
versus
DEPUTY COMMSSIONER OF INCOME TAX & ANR.
..... Respondents
Through: Mr.Ruchir Bhatia, Advocate.
+ W.P.(C) 991/2019 & CM APPL. 4476/2019
MICROSOFT INDIA (R&D) PVT. LTD. ..... Petitioner
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:18.12.2021
15:28:26
Through: Mr.Nageswar Rao, Advocate with
Ms.Deepika Agarwal, Advocate.
versus
DEPUTY COMMISSIONER OF INCOME TAX & ANR.
..... Respondents
Through: Mr.Ruchir Bhatia, Advocate.
+ W.P.(C) 993/2019
MICROSOFT INDIA (R&D) PVT. LTD. ..... Petitioner
Through: Mr.Nageswar Rao, Advocate with
Ms.Deepika Agarwal, Advocate.
versus
DEPUTY COMMISSIONER OF INCOME TAX & ANR.
..... Respondents
Through: Mr.Ruchir Bhatia, Advocate.
+ W.P.(C) 995/2019
MICROSOFT INDIA (R&D) PVT. LTD.
..... Petitioner
Through: Mr.Nageswar Rao, Advocate with
Ms.Deepika Agarwal, Advocate.
versus
DEPUTY COMMISSIONER OF INCOME TAX & ANR.
..... Respondents
Through: Mr.Ruchir Bhatia, Advocate.
+ W.P.(C) 3444/2021 & CM APPL.10467/2021
M/S MICROSOFT INDIA R AND D PVT. LTD ..... Petitioner
Through: Mr.Nageswar Rao, Advocate with
Ms.Deepika Agarwal, Advocate.
versus
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:18.12.2021
15:28:26
PRINCIPAL COMMISSIONER OF INCOME TAX -4 & ANR.
..... Respondents
Through: Mr.Ruchir Bhatia, Advocate.
+ W.P.(C) 3377/2021 & CM APPL. 10256/2021
MICROSOFT INDIA R AND D PVT LTD ..... Petitioner
Through: Mr.Nageswar Rao, Advocate with
Ms.Deepika Agarwal, Advocate.
versus
PRINCIPAL COMMISSIONER OF INCOME TAX-4 & ANR.
..... Respondents
Through: Mr.Ruchir Bhatia, Advocate.
+ W.P.(C) 3389/2021 & CM APPL. 10276/2021
M/S MICROSOFT INDIA (R AND D) PVT. LTD. ..... Petitioner
Through: Mr.Nageswar Rao, Advocate with
Ms.Deepika Agarwal, Advocate.
versus
PRINCIPAL COMMISSIONER OF INCOME TAX -4 & ANR.
..... Respondents
Through: Mr.Ruchir Bhatia, Advocate.
+ W.P.(C) 3472/2021 & CM APPL. 10520/2021
MICROSOFT INDIA (R AND D) PVT. LTD. ..... Petitioner
Through: Mr.Nageswar Rao, Advocate with
Ms.Deepika Agarwal, Advocate.
versus
PRINCIPAL COMMISSIONER OF INCOME TAX - 4 & ANR.
..... Respondents
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:18.12.2021
15:28:26
Through: Mr.Ruchir Bhatia, Advocate.
+ W.P.(C) 3539/2021 & CM APPL. 10705/2021
M/S MICROSOFT INDIA R AND D PVT LTD ..... Petitioner
Through: Mr.Nageswar Rao, Advocate with
Ms.Deepika Agarwal, Advocate.
versus
PRINCIPAL COMMISSIONER OF INCOME TAX 4 & ANR.
..... Respondents
Through: Mr.Ruchir Bhatia, Advocate.
+ W.P.(C) 11949/2021 & CM APPL. 36968/2021
CONTATA SOLUTIONS PRIVATE LIMITED ..... Petitioner
Through: Mr.Amol Sinha, Advocate with
Mr.Ashvini Kumar, Mr.Rahul Kochar
and Mr.Kshitiz Garg, Advocates.
versus
NATIONAL FACELESS ASSESSMENT CENTRE DELHI & ORS.
..... Respondents
Through: Mr.Zoheb Hossain, Advocate with
Mr.Vipul Agarwal, Advocate.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 16.12.2021 Learned counsel for the petitioners and respondents are directed to file separate Convenience Volumes containing all the judgments and documents that they wish to rely upon, within four weeks. The contesting parties are also directed to file their short written submissions not exceeding three pages each, at least a week prior to the next date of hearing.
Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:18.12.2021 15:28:26List on 07th March, 2022.
Till further orders, the impugned assessment orders as well as demand notices and the penalty proceedings are stayed.
MANMOHAN, J NAVIN CHAWLA, J DECEMBER 16, 2021 KA Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:18.12.2021 15:28:26