Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 70(1)] [Section 70] [Entire Act]

State of Maharashtra - Subsection

Section 70(1)(b) in Maharashtra Factories Rules, 1963

(b)all industrial processes involving serious fire hazard should be located in buildings or work places separated from one another by walls of fire resistant construction;