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[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of Madhya Pradesh - Subsection

Section 61(v) in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965

(v)that the application is accompanied by a fee of Rs. [400 for fresh recognition of Rs. 200 for recognition in a new subject or subjects, as the case may be] [Applicable to non-Government Institutions only except those maintained by statutory local bodies.];