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State of Rajasthan - Section

Section 11 in Rajasthan Registration Rules, 1955 Volume II

11. Surprise visits by the Deputy Inspector General of Registration.

- The Deputy Inspector General of Registration shall pay surprise visits to the registration offices. The visit on inspection shall be of short duration extending to two or three days halt as the case may be and it is intended to-
(i)improve the tone of the registration offices in the department with regard to their general working and disposal of work:
(ii)check corruption, if any. The Deputy Inspector General should enquire from the public who come in contact in the course of his inspection whether any complaint exists with regard to the recovery of fees in excess of the registration fee:
(iii)keep registration officials alert in making them keep their work up-to-date:
(iv)help the Sub-Registrars and clerks in the solution of their difficulties in law points and registration procedure. This will tend to enhance the efficiency of the office.