Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Karnataka - Subsection

Section 23(5) in SRI JAGADHGURU MURUGARAJENDRA UNIVERSITY ACT, 2020

(5)Quorum for all meetings of the Board of Governors shall be three membersattending and voting at such meeting.Provided that the presence of either the Chancellor or one nominee of theSponsoring Body and in the absence of the Chancellor or one nominee of SponsoringBody, the Vice Chancellor, shall always be necessary to form the quorum for anymeeting of the Board of Governors.